Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Andhra Pradesh - Subsection Section 34(4) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 (4)The Board shall meet at least four times in a year and the quorum for such meeting shall be 1 /2 of the total number of members of the Board.
