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State of Bihar - Section

Section 9 in Bihar industries Service Cadre Rules, 1987

9. Selection of candidates by Commission.

- The Commission shall consider all applications found in order and on due consideration in the manner they think fit, prepare a list of suitable candidates and submit the same to the Government by such date as the Government may fix:Provided that the Government may nominate an officer of Government to assist the interview board constituted for the purpose by the Commission.