Section 10(3) in Himachal Pradesh Board of School Education Act, 1968

[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(3) in Himachal Pradesh Board of School Education Act, 1968

(3)admit to its examinations, on conditions that may be prescribed, candidates who pursue the prescribed courses of instructions-

(i)in recognised institutions; and

(ii)privately;