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Orissa High Court

Santanu Kumar Takri vs Gangadhar Nanda .... Opposite Party on 15 July, 2022

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLMC No.555 of 2014

               Santanu Kumar Takri                       ....              Petitioner
                                                        Mr. D.R. Bhokta, Advocate

                                             -Versus-

               Gangadhar Nanda                           ....          Opposite Party


                         CORAM:
                         MR. JUSTICE R.K. PATTANAIK

                                            ORDER
       Order                              15.07.2022
       No.

04. At the request of learned counsel for the petitioner, list on 5th August, 2022, the date on which, he is to apprise the Court regarding the present status of the case i.e. ICC Case No.22 of 2012 which is pending before the learned S.D.J.M., Koraput.

(R.K. Pattanaik) Judge TUDU