Orissa High Court
Santanu Kumar Takri vs Gangadhar Nanda .... Opposite Party on 15 July, 2022
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.555 of 2014
Santanu Kumar Takri .... Petitioner
Mr. D.R. Bhokta, Advocate
-Versus-
Gangadhar Nanda .... Opposite Party
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
Order 15.07.2022
No.
04. At the request of learned counsel for the petitioner, list on 5th August, 2022, the date on which, he is to apprise the Court regarding the present status of the case i.e. ICC Case No.22 of 2012 which is pending before the learned S.D.J.M., Koraput.
(R.K. Pattanaik) Judge TUDU