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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(2)(r) in The Assam Excise Act, 2000

(r)providing for the grant of compensation to persons improperly arrested and subsequently released by an Excise Officer under Section 43 and persons charged before a Magistrate with offences under this Act and acquitted.