Delhi High Court - Orders
Chintels India Private Limited & Ors vs Income Tax Office on 13 January, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~81 & 82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7296/2025 & CRL.M.A. 30631/2025
CHINTELS INDIA PRIVATE LIMITED & ORS. .....Petitioners
versus
INCOME TAX OFFICE .....Respondent
+ CRL.M.C. 7297/2025 & CRL.M.A. 30633/2025
CHINTELS INDIA PRIVATE LIMITED & ORS. .....Petitioners
versus
INCOME TAX OFFICE .....Respondent
Appearances: Mr. Vijay Pal Dalmia and Mr. Rajat Jain, Advocates
for petitioners
Mr. Anurag Ojha SSC, Ms. Monica Benjamin, Ms.
Hemlata Rawat and Mr. V. K. Saksena, JSCs for
Income Tax Dept.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 13.01.2026 The matter could not be taken up for hearing due to paucity of time.
List on 09.04.2026.
BY ORDER COURT MASTER JANUARY 13, 2026 dy This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/01/2026 at 20:37:14