Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(3) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960 (3)"Archaeological Officer" means an officer of the Department of Archaeology of the State Government, not lower in rank than a Regional Officer;
