Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Shriram General Insurance Co Ltd vs Anil Ali And Anr on 18 July, 2022

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                          Page No.# 1/3

GAHC010011262016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : MFA/68/2022

            SHRIRAM GENERAL INSURANCE CO LTD
            SHRIRAM GENERAL INSURANCE CO. LTD.
            Address - 1000-E/8, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR,
            RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE,
            3RD FLOOR-21 JANAPATH, ULUBARI, GUWAHATI-781007



            VERSUS

            ANIL ALI and ANR
            ANIL ALI and ANR,
            Address - S/O ATAHU ALI, R/O VILL. BANBARIA, P.S. BARPETA, DIST.
            BARPETA, ASSAM.



Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :

             Linked Case : I.A.(Civil)/1737/2021

            SHRIRAM GENERAL INSURANCE CO. LTD.
            0500-E/8
             RIICO INDUSTRIAL AREA
             SITAPURA
             JAIPUR
             RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
             3RD FLOOR
             21 JANAPATH
             ULUBARI
             GUWAHATI-780507
                                                          Page No.# 2/3


VERSUS

ANIL ALI AND ANR.
S/O ATAHU ALI
R/O VILL. BANBARIA
P.S. BARPETA
DIST. BARPETA
ASSAM

2:GHANASHYAM TALUKDAR
S/O UDDAY TALUKDAR
 R/O PATHSALA TOWN
 P.S. PATACHARKUCHI
 DIST. BARPETA ASSAM (OWNER OF THE VEHICLE NO. AS-14/9444 (BUS))
 ------------

Advocate for : MR.R GOSWAMI Advocate for : MR. R C PAUL appearing for ANIL ALI AND ANR.

Linked Case : I.A.(Civil)/1924/2022 SHRIRAM GENERAL INSURANCE CO LTD 1000-E/8 RIICO INDUSTRIAL AREA SITAPURA JAIPUR RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE 3RD FLOOR-21 JANAPATH ULUBARI GUWAHATI-781007 VERSUS ANIL ALI and ANR S/O ATAHU ALI R/O VILL. BANBARIA P.S. BARPETA DIST. BARPETA ASSAM 2:GHANASHYAM TALUKDAR S/O UDDAY TALUKDAR R/O PATHSALA TOWN P.S. PATACHARKUCHI Page No.# 3/3 DIST. BARPETA ASSAM OWNER OF THE VEHICLE NO. AS-14/9444 BUS

------------

Advocate for : MR. R GOSWAMI Advocate for : appearing for ANIL ALI and ANR BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH 18.07.2022 At the request of Mr. R. Goswami, the learned counsel for the appellant, let the matter be listed after 4 (four) weeks.

JUDGE Comparing Assistant