Gauhati High Court
Shriram General Insurance Co Ltd vs Anil Ali And Anr on 18 July, 2022
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010011262016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MFA/68/2022
SHRIRAM GENERAL INSURANCE CO LTD
SHRIRAM GENERAL INSURANCE CO. LTD.
Address - 1000-E/8, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR,
RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE,
3RD FLOOR-21 JANAPATH, ULUBARI, GUWAHATI-781007
VERSUS
ANIL ALI and ANR
ANIL ALI and ANR,
Address - S/O ATAHU ALI, R/O VILL. BANBARIA, P.S. BARPETA, DIST.
BARPETA, ASSAM.
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1737/2021
SHRIRAM GENERAL INSURANCE CO. LTD.
0500-E/8
RIICO INDUSTRIAL AREA
SITAPURA
JAIPUR
RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
3RD FLOOR
21 JANAPATH
ULUBARI
GUWAHATI-780507
Page No.# 2/3
VERSUS
ANIL ALI AND ANR.
S/O ATAHU ALI
R/O VILL. BANBARIA
P.S. BARPETA
DIST. BARPETA
ASSAM
2:GHANASHYAM TALUKDAR
S/O UDDAY TALUKDAR
R/O PATHSALA TOWN
P.S. PATACHARKUCHI
DIST. BARPETA ASSAM (OWNER OF THE VEHICLE NO. AS-14/9444 (BUS))
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Advocate for : MR.R GOSWAMI Advocate for : MR. R C PAUL appearing for ANIL ALI AND ANR.
Linked Case : I.A.(Civil)/1924/2022 SHRIRAM GENERAL INSURANCE CO LTD 1000-E/8 RIICO INDUSTRIAL AREA SITAPURA JAIPUR RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE 3RD FLOOR-21 JANAPATH ULUBARI GUWAHATI-781007 VERSUS ANIL ALI and ANR S/O ATAHU ALI R/O VILL. BANBARIA P.S. BARPETA DIST. BARPETA ASSAM 2:GHANASHYAM TALUKDAR S/O UDDAY TALUKDAR R/O PATHSALA TOWN P.S. PATACHARKUCHI Page No.# 3/3 DIST. BARPETA ASSAM OWNER OF THE VEHICLE NO. AS-14/9444 BUS
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Advocate for : MR. R GOSWAMI Advocate for : appearing for ANIL ALI and ANR BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH 18.07.2022 At the request of Mr. R. Goswami, the learned counsel for the appellant, let the matter be listed after 4 (four) weeks.
JUDGE Comparing Assistant