Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act] State of Karnataka - Subsection Section 75(3)(b) in Karnataka Education Act, 1983 (b)twice the price which the requisitioned property would have fetched in the open market if it had been sold on the date of requisition,