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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(3)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)Any leave necessary in excess of this period shall be treated as leave due and admissible and shall be debit able to the leave account of the Government servant.