Himachal Pradesh High Court
Yashpal Kashyap & Ors. vs . Hp Horticulture Produce Marketing on 27 June, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Yashpal Kashyap & Ors. Vs. HP Horticulture Produce Marketing CWPOA No. 1981 of 2020 .
27.6.2022 Present: Mr. Amit Himalvi, Advocate,for the petitioner.
Mr. P.D. Nanda, Advocate, for the respondent.
CMP-T No. 536 of 2022 The present application has been maintained by the applicant for early hearing of the main petition. Neither reply is filed nor intended to be filed. However, taking into consideration the averments made in the application, the early hearing is allowed. The application stands disposed of.
CWPOA No.1981 of 2020 List for final hearing in the month of September, 2022.
(Chander Bhusan Barowalia) Judge 27th June, 2022 (Guleria) ::: Downloaded on - 27/06/2022 20:05:34 :::CIS