Section 3(2) in Assam Education Service Rules, 1982
(2)The service may also include-(i)any post equivalent to a post in any of the cadres mentioned in sub-rule (1): and(ii)any cadre or post declared by Government to be a cadre of the service.Note. - Each of the post in the sub-rule (10 shall form independent cadre. Members of any cadre shall have no claim for appointment in higher cadre except in accordance with provisions of these rules.
