Section 11(1)(d) in Haryana Zila Parishad Primary Education Service Rules, 2003

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State of Haryana - Subsection

Section 11(1)(d) in Haryana Zila Parishad Primary Education Service Rules, 2003

(d)in the case of members appointed by transfer from different cadres, their seniority shall be determined according to pay, preference being given to a member who was drawing a higher rate of pay in his previous appointment, and if the rates of pay drawn are also the same, the older member shall be senior to the younger member :-

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State of Haryana - Subsection

Section 11(1)(d) in Haryana Zila Parishad Primary Education Service Rules, 2003