Delhi High Court - Orders
Lohia Gramin Vikas Private Limited vs Rays Power Experts Private Limited And ... on 23 September, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 150/2020 & CM APPL. 18744/2020
LOHIA GRAMIN VIKAS PRIVATE LIMITED ..... Appellant
versus
RAYS POWER EXPERTS PRIVATE LIMITED AND OTHERS &
ORS. ..... Respondents
+ FAO 151/2020 & CM APPL. 18747/2020
LOHIA DEVELOPERS(INDIA)PVT LTD ..... Appellant
versus
RAYS POWER EXPERTS PRIVATE LIMITED AND OTH & ORS.
..... Respondent
Through: Mr. Shrey Yadav and Mr. HD Thanvi,
Advocates for appellants.
Mr. Parinay Deep Shah, Advocate for
respondents.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 23.09.2020 The hearing was conducted through video conferencing.
1. The learned counsel for the appellants states, upon instructions, that he would like to withdraw the appeals with liberty to the appellants to pursue their remedies, as may be available in law.
2. The appeals, alongwith pending applications, are dismissed as withdrawn. Liberty granted.
3. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through e-mail.
NAJMI WAZIRI, J SEPTEMBER 23, 2020 AB