Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 26 September, 2023
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: None
versus
SUPREME COLOUR ROOFING AND DECKING
PRIVATE LIMITED
..... Defendant
Through: Mr. Yashasvi Gupta and
Mr. Om Ram, Advocates
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 26.09.2023 The written statement shall form part of record w.e.f today. Its replication be now filed in due course.
List the matter for the purpose fixed on the date fixed i.e. 07.12.2023.
I.A.No.11420/23 (under Order XXXIX Rule 1 & 2 CPC) The reply shall form part of the record w.e.f today. Its rejoinder be now filed in due course. I.A.No. 18816/23 (on behalf of defendant u/o VIII Rule 1 read with Section 151 CPC seeking condonation of delay in filing the written statement & reply to I.A.no. 11420/23) Issue notice. Accepted.
The application is allowed, as the plaintiff has no objection. The delay caused in the filing of the written statement and reply to I.A.no.11420/23 is condoned.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 26, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
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