Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985

(1)From the date of the notified order, all the staff employed in the College shall cease to be the employees of the College body :Provided that they shall continue to serve the College on ad hoc basic till a decision under sub-sections (3) and (4) of this Section is taken by the State Government.