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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(3)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(b)endorsed on the back of the ballot paper and its counterfoil with the words Tendered ballot paper' by the Presiding Officer in his own hand duly signed by him.