Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(3) in Karnataka Land Revenue Act, 1964

(3)No order directing the stay of execution of any order shall be passed except in accordance with the provisions of this section.