Delhi High Court - Orders
Astral Limited & Anr vs Astralglee Through Its Proprietor Ms ... on 14 December, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 440/2020 & I.A. 6012/2021
ASTRAL LIMITED & ANR. ..... Plaintiffs
Through: None.
versus
ASTRALGLEE
THROUGH ITS PROPRIETOR
MS POOJA SURENDRA AYRE & ORS. ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.12.2022
1. There is no appearance on behalf of parties. In the interest of justice, adverse order(s) are deferred.
2. Re-notify on 22nd February, 2023.
SANJEEV NARULA, J DECEMBER 14, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.12.2022 13:47:27