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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(1)(a) in Haryana Co-operative Societies Act, 1984

(a)for payment of the said society, the amount specified in the proclamation of sale together with subsequent interest and the costs, if any, incurred by the society in bringing the property to sale; and