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[Cites 0, Cited by 0] [Section 92A] [Entire Act]

State of Tamilnadu - Subsection

Section 92A(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)The Returning Officer may have the control units of the voting machines used at more than one polling station taken up for scrutiny and inspection and votes recorded in such units counted simultaneously;