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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(1) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(1)The Commission shall in consultation with the State Government appoint a District Election Officer for each district and one or more Deputy District Election Officers as may be found necessary to assist the District Election Officer in the conduct of elections of Panchayats in the district.