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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(ii) in The Orissa Seaward Artillery Practice Rules, 1967

(ii)by affixation of copies of the notice in the language of the locality in each of the offices of Government and local authorities situated in such area including other local offices such as Tahasil Office, Block Development Office, Grama Panchayat office and if there is no such office, by affixation of such copies at important places in such area; and