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State of Tamilnadu - Section

Section 8 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002

8. Display and exhibition of board.

- Every person incharge of place of public work or use shall display an exhibit a board at a conspicuous place in or outside the place prominently stating that the place is a " No Smoking and No Spitting place" and that " Smoking or Spitting is an Offence".