Section 27 in The Orissa District Planning Committees Rules, 2000
27. Issue of Guidelines.
- With a view to ensuring proper functioning of the Committee, Government may issue from time to time such administrative orders, directions and instructions not inconsistent with the provisions of this Act and rules, as they deem fit for the purposes of this Act and in particular in relation to the preparation of appropriate draft development plan, implementation of development programmes and their effective monitoring in the district as a whole.Chapter-V Administrative Matters
