Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(h) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977 (h)The form of the agreement by the management shall be as prescribed in appendix VIII with such modifications as the Department of Agriculture may agree to.
