Madhya Pradesh High Court
H.N.S. Contractors Developers India ... vs The M.P. Housing And Infrastructure ... on 25 September, 2017
WP-6466-2017 (H.N.S. CONTRACTORS DEVELOPERS INDIA PRIVATE LIMITED THR. Vs THE MP. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD THR.) 25-09-2017
Parties through their counsel. As prayed for on behalf of the parties, let the matter be posted in the week commencing 23.10.2017. (SANJAY Y A1) AV) (S.K. AWASTHI) JUDGE JUDGE