Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(ii) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(ii)a water closet shall deemed to be private if it is appropriated for the exclusive use of not more than four persons;