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Union of India - Section

Section 98 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

98. Buckets. - The employer shall ensure at a construction site of a building or other construction work that-

(a)concrete buckets used with cranes or aerial cableways are free from projections from which accumulations of concrete could fall;
(b)movements of concrete buckets are governed by signals necessary to avoid any, danger by such movements.