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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(a) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(a)after perusing the memorandum of appeal and hearing all the parties concerned if necessary, summarily dismiss the appeal, or