Himachal Pradesh High Court
Himachal Futuristic And Ors vs . Yash Pal And Ors. on 22 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Himachal Futuristic and ors. Vs. Yash Pal and ors.
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RSA No. 114 of 2022 22.11.2022 Present: Mr. Karun Negi, Advocate, for the appellants.
Mr. Kishore Pundeer, Advocate, for respondent No.1.
Mr. Amit Sharma, Advocate, for respondent No. 2.
respondent No.2 .
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Mr. Amit Sharma, learned counsel, appears for
Respondent No. 3 not still served. Let fresh steps for the service of respondent No. 3 be taken within three weeks. On steps being so taken, let notice be issued to respondent No.3, returnable on 03.01.2023.
( Satyen Vaidya ) Judge 22nd November, 2022 (sushma) ::: Downloaded on - 22/11/2022 20:34:51 :::CIS