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Himachal Pradesh High Court

Himachal Futuristic And Ors vs . Yash Pal And Ors. on 22 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Himachal Futuristic and ors. Vs. Yash Pal and ors.

.

RSA No. 114 of 2022 22.11.2022 Present: Mr. Karun Negi, Advocate, for the appellants.

Mr. Kishore Pundeer, Advocate, for respondent No.1.

Mr. Amit Sharma, Advocate, for respondent No. 2.

respondent No.2 .

                           r         to
                        Mr. Amit Sharma, learned counsel, appears                   for

Respondent No. 3 not still served. Let fresh steps for the service of respondent No. 3 be taken within three weeks. On steps being so taken, let notice be issued to respondent No.3, returnable on 03.01.2023.

( Satyen Vaidya ) Judge 22nd November, 2022 (sushma) ::: Downloaded on - 22/11/2022 20:34:51 :::CIS