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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(d) in Compounded Levy Scheme for Mini-Cement Plants, 2001

(d)In case a dealer availing the benefit of the scheme opts out of it, he shall have to pay the composition amount alongwith interest, for the year in which he so chooses to opt out, within a period of 30 days of exercising of such option.