Calcutta High Court
Britannia Industrties Ltd. Cal vs C.I.T.-W.B.Iv on 7 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITR 20 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
BRITANNIA INDUSTRTIES LTD. CAL.
Versus
C.I.T.-W.B.IV, CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 7th April, 2014.
For the Appellant : Mrs. S.Roychowdhury, Advocate
For the Respondent :
THE COURT : It is submitted by the learned advocate for the appellant that the matter is pending. It is, however, reported by the Registry of this Court that the records are incomplete.
Learned advocate for the appellant is directed to re-construct and file requisite numbers of informal paper book in the department within eight weeks from date after serving copy of the same upon the respondent. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2