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[Cites 0, Cited by 1] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(3) in The North-Eastern Areas (Reorganisation) Act, 1971

(3)All rights, liabilities and obligations of the existing State of Assam in relation to the Mizo District shall, as from the appointed day, be the rights, liabilities and obligations of the Union.