Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(g) in Notified Goods(Prevention of Illegal Import) Rules, 1969

(g)where a motor vehicle is used for transport of the notified goods the registration number of the motor vehicle (when a bus is used as a means of transport, it is not necessary to include the registration number of the bus);