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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Nagaland - Subsection

Section 16(2)(b) in The Nagaland Excise Act, 1967

(b)any foreign liquor lawfully procured by, and in the possession of any person for his own bona fide private consumption and not for sale.