Section 12(2) in The Employees' Pension Scheme, 1995

[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Employees' Pension Scheme, 1995

(2)In the case of a new entrant, the amount of monthly superannuation pension or early pension, as the case may be, shall be computed in accordance with the following factors, namely:

		Pensionable salary x Pensionable service
Monthly member's pension	=
		70

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(2) in The Employees' Pension Scheme, 1995