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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(xiv) in Poona University Act, 1974

(xiv)generally, all matters for- which provision is, in the opinion of the Executive Council, necessary for the exercise of the powers, conferred, or the performance of the duties imposed, on the Executive Council by or under this Act or the Statutes.