Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(i) in The U.P. Consolidation Lekhpals Service Rules, 1978 (i)must have passed the High School Examination of the Board of High School and Intermediate Education or an examination recognised by the Government as equivalent thereto;
