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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(d) in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023

(d)information with attached documentary evidence, data and analysis bringing out the basis put forth in support of the claim made in the written reference;