Madhya Pradesh High Court
Chunnilal @ Lalu Rathor vs The State Of Madhya Pradesh on 16 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-623-2015 (CHUNNILAL @ LALU RATHOR Vs THE STATE OF MADHYA PRADESH) 10 Jabalpur, Dated : 16-03-2018 None for the petitioner. Adjourned.
(J.K. MAHESHWARI) sh JUDGE e ad rsshukla Pr a hy Digitally signed by RAGHVENDRA SHARAN ad SHUKLA Date: 2018.03.16 16:54:06 +05'30' M of rt ou C h ig H