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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(c) in The Cinematograph (Certification) Rules, 1983

(c)if the application is made for the purpose of a fresh certificate under sub-rule (2) of rule 29, the original certificate or duplicate certificate; [and] [Inserted by G.S.R. 413(E), dated 29.5.1984. ]