Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(7) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (7)[Duration of Council and Term of Office of Councillors] [This sub-heading was substituted by Maharashtra 41 of 1994, Section 129.]
