Supreme Court - Daily Orders
Saurav Mukherjee vs Oriental Bank Of Commerce on 15 October, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2696 OF 2020
SAURAV MUKHERJEE Appellant(s)
VERSUS
ORIENTAL BANK OF COMMERCE & ANR. Respondent(s)
O R D E R
Heard learned counsel and perused the material available on record.
We find no merit in the civil appeal. The civil appeal stands dismissed.
………………………………………………………………, J. [ L. NAGESWARA RAO ] ………………………………………………………………, J. [ HEMANT GUPTA ] ………………………………………………………………, J. [ AJAY RASTOGI ] New Delhi;
October 15, 2020.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2020.10.16 17:41:33 IST Reason: ITEM NO.25 Court 8 (Video Conferencing) SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 2696/2020 SAURAV MUKHERJEE Appellant(s) VERSUS ORIENTAL BANK OF COMMERCE & ANR. Respondent(s)
(FOR ADMISSION and IA No.57627/2020-STAY APPLICATION and IA No.58051/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 15-10-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE AJAY RASTOGI For Appellant(s) Mr. Mainak Bose, Adv.
Mr. Shakeel Akhter, Adv. Mr. Shivam Batra, AOR For Respondent(s) Mr. P. S. Narasimha, Sr. Adv. Mr. Piyush Beriwal, Adv. Mr. Ankit Raj, Adv.
Mr. Surender Kumar Gupta, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeal is dismissed in terms of the signed order.
Pending applications stand disposed of.
(NIDHI AHUJA) (ANAND PRAKASH) AR-cum-PS BRANCH OFFICER [Signed order is placed on the file.]