Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Amarnath Pasi on 7 January, 2019
Bench: L. Nageswara Rao, M.R. Shah
ITEM NO.36 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 45025/2018
(Arising out of impugned final judgment and order dated 01-06-2017
in JA No. 836/2008 passed by the High Court Of Judicature At
Allahabad)
STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
AMARNATH PASI Respondent(s)
( IA No.184531/2018-CONDONATION OF DELAY IN FILING and IA
No.184532/2018-EXEMPTION FROM FILING O.T. )
Date : 07-01-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Ratnakar Dash, Sr. Adv.
Mr. Abhishek Chaudhary, Adv.
Mr. Adarsh Upadhyay, Adv.
Mr. Garvesh Kabra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.01.07 16:55:00 IST Reason: