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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Amarnath Pasi on 7 January, 2019

Bench: L. Nageswara Rao, M.R. Shah

     ITEM NO.36                                   COURT NO.13                  SECTION II

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 45025/2018

     (Arising out of impugned final judgment and order dated 01-06-2017
     in JA No. 836/2008 passed by the High Court Of Judicature At
     Allahabad)

     STATE OF UTTAR PRADESH                                                          Petitioner(s)

                                                         VERSUS

     AMARNATH PASI                                                                   Respondent(s)
     ( IA No.184531/2018-CONDONATION OF DELAY                             IN       FILING and IA
     No.184532/2018-EXEMPTION FROM FILING O.T. )

     Date : 07-01-2019                    This petition was called on for hearing today.

     CORAM :                              HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                          HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                    Mr.    Ratnakar Dash, Sr. Adv.
                                          Mr.    Abhishek Chaudhary, Adv.
                                          Mr.    Adarsh Upadhyay, Adv.
                                          Mr.    Garvesh Kabra, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following

                                                      O R D E R

The special leave petition is dismissed on the ground of delay.

(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.01.07 16:55:00 IST Reason: