Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 83] [Entire Act] State of Kerala - Subsection Section 83(ii) in Kerala University of Health Sciences Act, 2010 (ii)there is any irregularity in the- procedure of any such authority, body or committee not affecting the merits of the matter under consideration.
