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Bombay High Court

M/S. Manoj Co-Operative Housing ... vs Subamma Anandappa Tumkar on 9 December, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

                                                              21.1 WP 11562-18.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 11562 OF 2018

M/s. Manoj Co-operative Housing Society                        ... Petitioner
     vs
Subamma Anandappa Tumkar                                       ...Respondent

                                   ......
Mr. Vikas H. Shekdar for the Petitioner.
                                   ......

                                         CORAM : S.C. GUPTE, J.

DATED: DECEMBER 09, 2019 P.C. :

Notice has been issued in the Writ Petition. The service report is however awaited. Matter to be heard along with Writ Petition No. 5596 of 2018. The parties to put notice that the matter may be decided finally at the stage of admission.

2. Stand over to 13th January, 2020.



                                                      ( S.C. GUPTE, J. )




Laxmi                                                                       Pg 1 of 1




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