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[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(4)(a) in The Bombay Labour Welfare Fund Act, 1953

(a)affixed on the notice board, or in its absence on a conspicuous part of the premises, of each establishment in which the unpaid accumulations were earned.