Supreme Court - Daily Orders
M/S Parle Products. Pvt. Ltd. vs The State Of Rajasthan State Of ... on 7 July, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.26 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 16245/2015
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 02/02/2015
IN DBSAW NO. 916/2013 PASSED BY THE HIGH COURT OF RAJASTHAN AT
JAIPUR)
M/S PARLE PRODUCTS PVT. LTD. PETITIONER(S)
VERSUS
STATE OF RAJASTHAN AND ORS. RESPONDENT(S)
(WITH APPLN. (S) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND INTERIM RELIEF AND OFFICE REPORT)
Date : 07/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. A. Goel, Adv.
Mr. Ashwarya Sinha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after one week.
[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Lakhina Date: 2015.07.07 16:16:17 IST Reason: