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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(ii) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(ii)Ethyl Alcohol content. - The ethyl alcohol content of toddy shall be at least 4 percent by volume at 15/15 C when determined according to the method prescribed in 3 of IS 3752:1988.